Subir Chakrabarty vs The State Of West Bengal And Ors
2023 Latest Caselaw 1530 Cal/2

OD-3



                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                                 ORIGINAL SIDE


                             WPO 2355 OF 2022
                             IN THE MATTR OF:
                            SUBIR CHAKRABARTY
                                    VS
                    THE STATE OF WEST BENGAL AND ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date : 7th July, 2023.
                                                                        Appearance:
                                                           Mr. Debdutta Basu, Adv.
                                                                       For petitioner
                                                  Mr. Tapan Kr. Mukherjee, Sr. Adv.
                                                                 Mr. Tuli Sinha, Adv.
                                                                             For State
                                                     Mr. Niladri Bhattacharya, Adv.
                                                        Ms. Deblina Chattaraj, Adv.
                                                         For respondent-corporation

The Court : The petitioner places a judgment and order dated 21st April,

2023 passed in WPO 394 of 2023 ( Khokan Majumdar & Ors. Vs. The State of

West Bengal & Ors. ) to submit that a co-ordinate Bench has considered the

points raised by the respondents and have negated the same. The respondents

seek for an adjournment to consider the judgment and revert back.

Let this matter appear in the list on 14th July, 2023.

(ARINDAM MUKHERJEE, J.)

sb/