Rohan Builders (India) Pvt. Ltd vs Berger Paints India Ltd
2023 Latest Caselaw 1510 Cal/2

OCD-11
                                   AP/328/2023

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                            (COMMERCIAL DIVISION)


                      ROHAN BUILDERS (INDIA) PVT. LTD.
                                 Versus
                         BERGER PAINTS INDIA LTD.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
  Date : July 5, 2023.

                                                                             Appearance:
                                                        Mr. Soumya Roychowdhury, Adv.
                                                                Mr. Chayan Gupta, Adv.
                                                              Mr. Sarosij Dasgupta, Adv.
                                                               Mr. Ritesh Ganguly, Adv.
                                                                   Mr. Subhojit Roy, Adv.
                                                                  Ms. Susrea Mitra, Adv.
                                                                       ...for the petitioner

                                                                   Mr. Debraj Sahu, Adv.
                                                                  Mr. Snehasis Sen, Adv.
                                                                    ...for the respondent

The Court: Learned counsel appearing for the petitioner has concluded his

submissions. Counsel shall, however, rely on a judgment of a Coordinate Bench

of this Court on the next date, if time permits.

List this matter on 11th July, 2023.

(MOUSHUMI BHATTACHARYA, J.)

sg.