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Siddha Real Estate Development ... vs Colliers International (India) ...
2023 Latest Caselaw 1499 Cal/2

Citation : 2023 Latest Caselaw 1499 Cal/2
Judgement Date : 4 July, 2023

Calcutta High Court
Siddha Real Estate Development ... vs Colliers International (India) ... on 4 July, 2023
OD 2
                         IN THE HIGH COURT AT CALCUTTA
                             Civil Appellate Jurisdiction
                                   ORIGINAL SIDE

                                    APO/16/2023
                                        with
                                     CS/59/2021
          SIDDHA REAL ESTATE DEVELOPMENT PRIVATE LIMITED
                                VERSUS
   COLLIERS INTERNATIONAL (INDIA) PROPERTY SERVICES PRIVATE LIMITED

BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
             AND
The Hon'ble JUSTICE UDAY KUMAR
Date : 4th July, 2023.
                                                                             Appearance:
                                                                  Ms. Rishika Goyel, Adv.
                                                                      ...for the appellant.
                                                              Mr. Kumarjit Banerjee, Adv.
                                                          Ms. Sanchari Chakraborty, Adv.
                                                              Mr. Sourojit Dasgupta, Adv.
                                                           Ms. Akaksha Choudhury, Adv.
                                                                    ...for the respondent.

The Court : This matter has come up at the instance of the department for

correction of typographical error crept in the judgment dated 28th June, 2023.

The order was passed in APO/16/2023. However, in paragraph 18 of the

said order, it has been wrongly mentioned as APOT/16/2023.

Accordingly, in paragraph 18 of the said order, APOT/16/2023 shall get

replaced by APO/16/2023.

Let this correction be incorporated in the judgment dated 28th June, 2023.

The server copy shall be corrected accordingly.

[SOUMEN SEN, J.]

[UDAY KUMAR, J.] s.pal

 
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