Darkwell Suppliers Private ... vs K.L. Commercial (P) Limited
2023 Latest Caselaw 1495 Cal/2

OD-9

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                               Original Jurisdiction
                                  ORIGINAL SIDE

                                   EC/128/2017

                    DARKWELL SUPPLIERS PRIVATE LIMITED
                                   VS
                        K.L. COMMERCIAL (P) LIMITED


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th July, 2023.

Appearance:

Mr. Dwaipayan Basu Mallick, Adv.

Mr. Arkaprava Sen, Adv.

Mr. Subhankar Das, Adv.

...for the decree-holder

The Court:- None appears on behalf of the judgment-debtor nor is any

accommodation prayed for even in the second call.

The decree-holder is directed to serve a notice on the judgment-debtor and

the Advocates appearing on their behalf.

Let this matter appear on 24th July, 2023.

The judgment-debtor is directed to be present on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag