Private Limited And Anr vs State Bank Of India And Anr
2023 Latest Caselaw 1492 Cal/2

OD 9
                             WPO/2166/2022
                     IN THE HIGH COURT AT CALCUTTA
                    CONSTITUTIONAL WRIT JURISDICTION
                              ORIGINAL SIDE


                          AVLOKAN COMMOSALES
                         PRIVATE LIMITED AND ANR.
                                    VS
                       STATE BANK OF INDIA AND ANR.


  BEFORE:
  The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
  Date: 4th July, 2023.


                                                                      Appearance:
                                                   Mr. Siddhartha Mitra, Sr. Adv.
                                                         Mr. Raibat Banerji, Adv.
                                                          Ms. Natasha Roy, Adv.
                                                           . . .for the petitioners.

                                                           Mr. Joy Saha, Sr. Adv.
                                          Mr. Sarvesh Chandra Shrivastava, Adv.
                                               Mr. Somnath Chattopadhyay, Adv.
                                                      Mr. Samir Kumar Das, Adv.
                                                          . . .for the respondents.

The Court: The matter is taken out of turn on the mentioning of parties,

since both sides are ready to file written notes of arguments. Such short written

notes of arguments filed by the petitioner and the respondent be kept on record.

The matter is reserved for judgment.

(SABYASACHI BHATTACHARYYA, J.)

SP/