Ayesa Ingenieria Y Arquitechyura ... vs Kalindee Rail Nirman- Rahee ...
2023 Latest Caselaw 1491 Cal/2

OD 3
                                ORDER SHEET
                              IA NO. GA/4/2023
                               IN EC/367/2018
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                   AYESA INGENIERIA Y ARQUITECHYURA S.A.U
                                      Vs
                  KALINDEE RAIL NIRMAN- RAHEE INFRATECH JV



  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 4th July, 2023.

Appearance:

Mr. Sailesh Mishra, Adv.

. . .for the award holder.

Mr. Rohit Banerjee, Adv.

Ms. Emon Bhattacharya, Adv.

Ms. Pooja Sah, Adv.

. . .for the judgment debtor.

The Court: Heard counsel appearing on behalf of the parties.

Let this matter appear tomorrow. The parties are directed to confirm the

principal amount including interest till date so that further orders can be passed

in this matter.

(SHEKHAR B. SARAF, J.)

sp/