Jharna Rani Sahoo & Anr vs Jharna Rani Sahoo & Anr
2023 Latest Caselaw 1489 Cal/2

OD-21,22                     ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                  Testamentary and Intestate Jurisdiction
                             ORIGINAL SIDE

                             IA NO. GA/1/2017
                          (Old No:GA/2394/2017)
                              In PLA/335/2005

                IN THE GOODS OF NABA KUMAR SAHOO, DEC.
                                 -AND-
              IN THE MATTER OF: JHARNA RANI SAHOO & ANR.

                             IA No. GA/2/2017
                          (Old No: GA/2397/2017)
                             In PLA/335/2005

                IN THE GOODS OF NABA KUMAR SAHOO, DEC.
                                 -AND-
              IN THE MATTER OF: JHARNA RANI SAHOO & ANR.


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 4th July, 2023 Appearance :

Mr. Subir Sabud, Adv.

Mr. S. K. Adhikari, Adv.

The Court: On prayer of the learned Counsel for the judgment debtor,

the matter is adjourned to 10th August, 2023.

(SUGATO MAJUMDAR, J.)

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