Ramnath Jhunjhunwala vs Martin Burn Ltd & Ors
2023 Latest Caselaw 1484 Cal/2

OD-8
                         IN THE HIGH COURT AT CALCUTTA
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE



                                      EC/220/2014


                              RAMNATH JHUNJHUNWALA
                                       VS
                              MARTIN BURN LTD & ORS.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd July, 2023 Appearance:

Mrs. H. Saraf, Adv.

...for decree holder.

Mr. N. Dasgupta, Adv.

Mr. R.L. Mitra, Adv.

Ms. P. Dhar, Adv.

...for judgment debtor.

The Court:- The decree-holder seeks an adjournment. The matter has been

pending since 2014.

Significantly, the matter had been adjourned on an earlier occasion.

The judgment debtor is represented.

As a last chance, let this matter appear on 17 July, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.