Molina Dey vs Gargi Dey And Anr
2023 Latest Caselaw 1483 Cal/2

Citation : 2023 Latest Caselaw 1483 Cal/2
Judgement Date : 3 July, 2023

Calcutta High Court

Molina Dey vs Gargi Dey And Anr on 3 July, 2023

OD-22
                        IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE



                                    EC/89/2023


                                   MOLINA DEY
                                       VS
                                GARGI DEY AND ANR


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd July, 2023

The Court:- An adjournment is prayed for on behalf of the decree-holder.

The judgment debtor remains unrepresented.

Let this matter appear in the Monthly List of July, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.

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