Shankheshwar Jewellers vs Syndicate Jewellers Pvt. Ltd
2023 Latest Caselaw 1478 Cal/2

Citation : 2023 Latest Caselaw 1478 Cal/2
Judgement Date : 3 July, 2023

Calcutta High Court

Shankheshwar Jewellers vs Syndicate Jewellers Pvt. Ltd on 3 July, 2023

OCD-2
                        IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

                                   EC/209/2023

                          SHANKHESHWAR JEWELLERS
                                     VS
                        SYNDICATE JEWELLERS PVT. LTD.



BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd July, 2023

The Court:- The Affidavit of Service filed on behalf of the decree-holder be

kept with the records. It is submitted on behalf of the decree-holder that they

have been unable to effect service on the judgment-debtor.

In view of the submissions made on behalf of the decree-holder, let this

matter stand adjourned till 17th July, 2023.

(RAVI KRISHAN KAPUR, J.)

T.O.

A.R.(C.R.)

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