M/S. Alam Tannery Private Limited ... vs The Additional Commissioner And ...
2023 Latest Caselaw 1473 Cal/2

                                                                             OD-1
                             WPO/976/2022
                    IN THE HIGH COURT AT CALCUTTA
                      Constitutional Writ Jurisdiction
                             ORIGINAL SIDE


            M/S. ALAM TANNERY PRIVATE LIMITED AND ANR.
                             VERSUS
       THE ADDITIONAL COMMISSIONER AND REGIONAL DIRECTOR
        EMPLOYEES STATE INSURANCE CORPORATION, WB & ORS.


BEFORE
The Hon'ble Justice RAJA BASU CHOWDHURY
Date: 3RD JULY, 2023
                                                                  APPEARANCE
                                                    Mr. Somojit Dasgupta, Advocate
                                             Mr. Ashis Kumar Mukherjee, Advocate
                                                                ....for the petitioners
                                                 Dr. Sutanu Kumar Patra, Advocate
                                                                      ...for the ESIC

           The court: Mr. Dasgupta, learned Advocate representing the

petitioners relies on the judgment delivered by the Hon'ble Supreme Court

in the case of Organo Chemical Industries & Ors. vs. Union of India (UOI) and

Ors. reported in AIR 1979 SC 1803.

           Since the respondents are not represented, let this matter stand

adjourned and appear on 6th July, 2023 so as to provide the respondents

one more opportunity to respond to the submissions made by Mr. Dasgupta.

(RAJA BASU CHOWDHURY, J.)

akg/