Amrita Engineering And Trading ... vs Malathi Aiyer
2023 Latest Caselaw 1465 Cal/2

OD-21

                           IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                                     EC/240/2022

                  AMRITA ENGINEERING AND TRADING COMPANY PVT LTD
                                       VS
                                  MALATHI AIYER


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd July, 2023

Appearance:

Mr. Arif Ali, Adv.

Mr. A.K. Rai, Adv.

The Court:- The judgment debtor remains unrepresented.

It is submitted on behalf of the decree holder that the matter has appeared

after a considerable period of time.

Let this matter appear on 24th July, 2023.

In the meantime, the decree holder is directed to serve a notice on the

judgment debtor as well as on the Advocate appearing on behalf of the judgment

debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh