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Swapan Kumar Basu vs Punjab National Bank & Anr
2023 Latest Caselaw 173 Cal/2

Citation : 2023 Latest Caselaw 173 Cal/2
Judgement Date : 18 January, 2023

Calcutta High Court
Swapan Kumar Basu vs Punjab National Bank & Anr on 18 January, 2023
                                                                       OD-2

                           WPO/548/2012

                 IN THE HIGH COURT AT CALCUTTA
                   Constitutional Writ Jurisdiction
                          ORIGINAL SIDE


                      SWAPAN KUMAR BASU
                            VERSUS
                  PUNJAB NATIONAL BANK & ANR.



BEFORE
The Hon'ble Justice RAJA BASU CHOWDHURY
Date: 18TH JANUARY, 2023

                                                             APPEARANCE
                                               Mr. Victor Chatterjee, Advocate
                                              Mr. Barnamoy Basak, Advocate
                                                           ....for the petitioner

                                                Mr. R. N. Majumder, Advocate
                                               Mr. S. M. Obaidullah, Advocate
                                                        ....for the respondents

The Court: Hearing is concluded. Judgment is reserved.

(RAJA BASU CHOWDHURY, J.)

akg/

 
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