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Smt. Barnali Dutta And Ors vs Somnath Mullick And Anr
2023 Latest Caselaw 118 Cal/2

Citation : 2023 Latest Caselaw 118 Cal/2
Judgement Date : 11 January, 2023

Calcutta High Court
Smt. Barnali Dutta And Ors vs Somnath Mullick And Anr on 11 January, 2023
OD-8
                                   EC/22/2021
                                IA NO: GA/1/2021
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE


                           SMT. BARNALI DUTTA AND ORS.
                                        VS
                            SOMNATH MULLICK AND ANR.



BEFORE:
The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 11th January, 2023.

Appearance:

Mr. A. C. Kar, Adv.

Mr Anirban Kar, Adv.

Ms. Sushmita Bhattacharjee, Adv.

Ms. Snigdha Das, Adv.

..for the applicants

Mr. Sudipta Kr. Bose, Adv.

Mr. Suvadip Sen, Adv.

Mr. Subhankar Das, Adv. ..for judgment-debtor no.2(b)(i)

Ms. Saheli Sen, Adv.

Mr. Arindam Paul, Adv ...for judgment-debtor no.3

Mr. Avishek Guha, Adv.

Ms. Debjani Das, Adv.

Ms. Akansha Chopra, Adv. ..for judgment-debtor nos.5(a) and (b)

The Court:- Heard judgment-debtor and learned Counsel appearing for the

decree-holder in part. The judgment-debtor seeks for an accommodation to give

reply.

Let this matter appear on 18th January, 2023.

(AJOY KUMAR MUKHERJEE, J.)

SK.

 
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