Md. Sahid @ Manjar & Ors vs The State Of West Bengal
2023 Latest Caselaw 1384 Cal

23.02.2023 item No.63 ct. no. 34 IN THE HIGH COURT AT CALCUTTA CRIMINAL APPELLATE JURISDICTION APPELLATE SIDE

CRA (SB) 31 of 2022

Md. Sahid @ Manjar & Ors.

Vs.

The State of West Bengal

Mr. Tarique Quasimuddin, Mr. Z. Tahur.

.... For the Appellants.

Mr. Ranabir Roy Chowdhury, Mr. Mainak Gupta.

....For the State.

Departmental note reflects that CRA (SB) 38 of 2022

arises out of the same judgment and order.

Paper Books are ready.

Learned Advocates appearing for both the appellants

and State are directed to prepare themselves for hearing

which is fixed on 09.03.2023.

All parties shall act on the server copy of this order duly

downloaded from the official website of this Court.

( Tirthankar Ghosh, J.)