Griham Food And Hotel Pvt. Ltd vs Union Of India And Ors
2023 Latest Caselaw 3293 Cal/2

Calcutta High Court

Griham Food And Hotel Pvt. Ltd vs Union Of India And Ors on 4 December, 2023

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OD 1
                             WPO/1623/2023
                     IN THE HIGH COURT AT CALCUTTA
                    CONSTITUTIONAL WRIT JURISDICTION
                              ORIGINAL SIDE


                    GRIHAM FOOD AND HOTEL PVT. LTD.
                                  VS
                        UNION OF INDIA AND ORS.


  BEFORE:
  The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
  Date: 4th December, 2023.


                                                                        Appearance:
                                                       Mr. Kishore Dutta, Sr. Adv.
                                               Mr. Biswaroop Bhattacharjee, Adv.
                                                             Mr. A. Agarwal, Adv.
                                                                    Mr. Arif Ali, Adv.
                                                       Mr. Sarban Banerjee, Adv.
                                                              . . .for the petitioner.

                                                    Mr. Ranjan Bachawat, Sr. Adv.
                                                          Mr. Sarosij Dasgupta, Adv.
                                                            Mr. Sabyasachi De, Adv.
                                                             Ms. Afreen Begum, Adv.
                                                 . . .for the respondent nos. 2 to 5.

The Court: Arguments are concluded. Judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.)

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