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M/S. Tamralipta Co-Operative ... vs The State Of West Bengal & Ors
2022 Latest Caselaw 7240 Cal

Citation : 2022 Latest Caselaw 7240 Cal
Judgement Date : 30 September, 2022

Calcutta High Court (Appellete Side)
M/S. Tamralipta Co-Operative ... vs The State Of West Bengal & Ors on 30 September, 2022
30.09.2022
  1 Supple
ns/pg Ct.16
                                     FMA 1325 of 2021

                   M/s. Tamralipta Co-operative Spinning Mills Ltd.
                                        Vs.
                      The State of West Bengal & Ors.


               Ms. Sikta Roy             .... for the respondent no.3.

By a judgment and order dated 26th September,

2022, the above appeal was dismissed.

The name of the learned Advocate representing

the respondent no.3 in the column of appearance as "Ms.

Sikha Roy" in the said judgment and order shall be read

as "Ms. Sikta Roy".

This order shall form part of the judgment and

order dated 26th September, 2022.

( T. S. Sivagnanam, J.)

(Supratim Bhattacharya, J.)

 
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