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D.G. Wbsedcl vs The State Of West Bengal & Anr
2022 Latest Caselaw 6991 Cal

Citation : 2022 Latest Caselaw 6991 Cal
Judgement Date : 26 September, 2022

Calcutta High Court (Appellete Side)

D.G. Wbsedcl vs The State Of West Bengal & Anr on 26 September, 2022

26.09.2022

Court No.35 Item No. 45 CRA 27 of 2012

d.g. WBSEDCL Vs.

The State of West Bengal & Anr.

Mr. Aniket Mitra.

... for the appellant

Mr. N.P. Agarwala, Mr. Pratick Bose.

... for the State

Heard the learned Advocate on behalf of the appellant as well as State.

Hearing is concluded. None appears on behalf of the Opposite party no. 2. Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

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