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Subrata Goswami vs The Insurance Ombudsman & Ors
2022 Latest Caselaw 6859 Cal

Citation : 2022 Latest Caselaw 6859 Cal
Judgement Date : 22 September, 2022

Calcutta High Court (Appellete Side)
Subrata Goswami vs The Insurance Ombudsman & Ors on 22 September, 2022

22.09.2022 sayandeep

WPA 17996 of 2022

Subrata Goswami

-Versus-

The Insurance Ombudsman & Ors.

Mr. Pratyush Patwari .....for the petitioner

Considered the notes submitted by the learned

counsel appearing for the petitioner.

The matter is reserved for Judgment.

(Moushumi Bhattacharya, J.)

 
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