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Akg vs Ct. 238 Visva-Bharati & Ors
2022 Latest Caselaw 6650 Cal

Citation : 2022 Latest Caselaw 6650 Cal
Judgement Date : 15 September, 2022

Calcutta High Court (Appellete Side)
Akg vs Ct. 238 Visva-Bharati & Ors on 15 September, 2022
                                       WPA 8786 of 2022
2   15-09-2022

Rajesh K.V. @ Rajesh Kaleerakath Venugopal AKG Vs. Ct. 238 Visva-Bharati & Ors.

Mr. Arunava Ghosh, Mr. Puspal Chakraborty, Ms. Prisanka Ganguly ...For the Petitioner Mr. Soumya Majumdar, Mr. Pranit Bag, Mr. Anuj Kr. Mishra ...For the University

Let the written notes of arguments filed by the parties

be kept with the records.

Hearing is concluded and the judgment is reserved.

(Kausik Chanda, J.)

 
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