Gautam Paul vs Unknown
2022 Latest Caselaw 6315 Cal

06.09.2022 CRA 368 of 2007 S/L. 65 Court No.12 In the matter of: Gautam Paul Suvayan/ Sourav ....Appellant.

Mr. Debapratim Guha Mr. sumanta ganguly Mr. Rajiv Lochan Chakraborty Ms. Anchita Sarkar ...for the appellant.

Mr. Saswata Gopal Mukherjee, Ld. PP Mr. Ashok Das Md. Kutubuddin ...for the State.

Heard Ms. Anchita Sarkar, learned Counsel for the appellant

and Mr. Ashok Das led by Mr. Saswata Gopal Mukherjee, learned

Public Prosecutor appearing for the State.

List this matter on September 20, 2022 for final hearing.

Both the parties are directed to come ready with written notes

of submissions and judgments which they rely on, on the next date

of hearing.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)