Citation : 2022 Latest Caselaw 6269 Cal
Judgement Date : 5 September, 2022
05.09.2022 Item no.2.
Court No.236.
AB CRR No. 848 of 2010
In the matter of : Sudan Kumar & Others
......Petitioners.
Mr. Sandip Chakraborty .....for the State.
None appears for the petitioners.
Heard Mr. Chakraborty, learned Advocate appearing for
the State.
Hearing is concluded and Judgment is reserved.
(Siddhartha Roy Chowdhury, J.)
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