Karnani Properties Ltd vs Rajesh Mitra And Anr
2022 Latest Caselaw 2638 Cal/2

OD-16                           ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 EC/346/2022

                           KARNANI PROPERTIES LTD
                                    VS
                           RAJESH MITRA AND ANR


     BEFORE:
     The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 30th September, 2022.

Appearance:

Mr. Sabyasachi Chowdhury, Adv.

Mr. S. Mukhopadhyay, Adv. Mr. A. Chowdhury, Adv. Mr. A. Poddar, Adv.

... for the decree holder.

Mr. D. Kundu, Adv.

... for the judgment debtor

The Court: The judgment debtor is directed to deposit

Rs.5,00,000/- and the matter will appear two weeks after reopening of

the Puja Vacation.

(AJOY KUMAR MUKHERJEE, J.)

mg