Raj Kumar Ghosh & Anr vs Jayashree Ghose & Ors
2022 Latest Caselaw 2603 Cal/2

ORDER                                                                    OD-3

                            IA NO.GA/52/2022
                               EC/146/2017

IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE

RAJ KUMAR GHOSH & ANR.

VERSUS JAYASHREE GHOSE & ORS.

BEFORE The Hon'ble Justice BIBHAS RANJAN DE Date: 29th September, 2022

Apperance Mr. Arindam Banerjee, Advocate Mr. Ashis Kumar Mukherjee, Advocate ...for the applicant in GA/52/2022 Ms. Noelle Banerjee, Advocate Mr. Sidhartha Sharma, Advocate Ms. Shalini Basu, Advocate .....for the applicants Mr. Rohit Das, Advocate Ms. Subhasri Chatterjee, Advocate ....for the decree holder Ms. Ayantika Ray, Advocate-Receiver

The Court: Learned Advocates on behalf of the applicants are

present. Learned Advocate has represented the decree holder. Learned

Receiver is also present.

After hearing the parties as well as after going through the

judgment passed in APD/269/2018 to APD/272/2018, APD/288/2018 to

APD/298/2018 and APD/310/2018 to APD/340/2018, all the GAs involved

in the instant execution case along with the present application being

GA/52/2022 be listed on 15th November, 2022.

Copy of GA/52/2022 is served upon the learned Receiver.

Fixing of occupational charges will be decided on the date fixed

hereinbefore.

(BIBHAS RANJAN DE, J.)

akg/