Varun Roshan Kohli vs Union Of India And Ors
2022 Latest Caselaw 2553 Cal/2

OD-1
                               ORDER SHEET

                              WPO/2366/2022

                     IN THE HIGH COURT AT CALCUTTA
                       Constitutional Writ Jurisdiction
                              ORIGINAL SIDE


                          VARUN ROSHAN KOHLI
                                VERSUS
                         UNION OF INDIA AND ORS.



      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : September 23, 2022.



                                                                    Appearance:
                                                   Mr. Jishnu Chowdhury, Adv.
                                                        Mr. Altamash Alim, Adv.
                                                  Ms. Rajashree Bhowmick, Adv.
                                                             ... for the petitioner

                                                             Ms. Sarda Sha, Adv.
                                                          ... for the Union of India

                                                    Mr. Shiv Mangal Singh, Adv.
                                                    Ms. Jahan Ara Kuloum, Adv.
                                                   ...for the respondent No. 7 & 8

The Court: Learned counsel appearing for the parties have handed

up their respective short notes.

Reserved for judgment.

(MOUSHUMI BHATTACHARYA, J.)

kc.