R Piyarelall Iron And Steel Pvt Ltd vs Ram Prasad Agarwala And Ors
2022 Latest Caselaw 2518 Cal/2

ODC 8
                                  ORDER SHEET
                                IA NO. GA/1/2022
                                 IN EC/176/2021
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                             COMMERCIAL DIVISION


                       R PIYARELALL IRON AND STEEL PVT LTD
                                        Vs
                          RAM PRASAD AGARWALA AND ORS


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 20th September, 2022.

Appearance:

Mr. Anirban Ray, Adv.

Mr. Ratnesh Kr. Rai, Adv.

Mr. S.N. Pandey, Adv.

Mr. Ankan Rai, Adv.

Mr. Ashutosh Singh, Adv. . . .for the award holder.

Mr. Jayanta Kr. Mitra, Sr. Adv.

Mr. Joy Saha, Sr. Adv.

Mr. Subhasish Sengupta, Adv. Mr. Debdut Mukherjee, Adv. Ms. Nilanjana Adhya, Adv. Mr. Kaushik Banerjee, Adv.

Ms. Sudipta Paul, Adv.

Ms. Rashmita Sen, Adv.

. . .for the judgment debtor.

The Court: Heard counsel appearing on behalf of the parties.

Affidavit of assets filed be taken on record.

The Director of the award debtor no.5 is directed to appear in Court on the

returnable date for examination. The matter is made returnable on 9th December, 2022.

(SHEKHAR B. SARAF, J.)

sp/