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Ishwari Prasad Singh Roy vs International Society For ...
2022 Latest Caselaw 2513 Cal/2

Citation : 2022 Latest Caselaw 2513 Cal/2
Judgement Date : 20 September, 2022

Calcutta High Court
Ishwari Prasad Singh Roy vs International Society For ... on 20 September, 2022
OD-11

                                  ORDER SHEET
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                 CS/927/1982
                    IA NO: GA/1/1999(Old No:GA/2721/1999)
                        GA/2/2001(Old No:GA/1335/2001)
                       GA/10/2014(Old No:GA/1262/2014)


                    ISHWARI PRASAD SINGH ROY
                               VS
     INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS & ORS.



BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 20th September, 2022.

Appearance:

Mr. K. Mondal, Adv.

Mr. A. Alim, Adv.

For the Plaintiff

The Court : The report is submitted by the learned Registrar, Original

Side bearing date of 19th September, 2022. It is in the report that the Listing

Department has marked the instant suit as disposed of on the basis of

Judgment dated 15th November, 2021. Let the report be kept in record.

(SUGATO MAJUMDAR, J.)

A. Dey.

 
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