Sunnill Rakhecha vs Weaverly Jute Mills Private ...
2022 Latest Caselaw 2427 Cal/2

ORDER SHEET

                             IA No.GA 1 of 2021
                                CS 46 of 2021
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                          (COMMERCIAL DIVISION)


                         SUNNILL RAKHECHA
                                VS.
                WEAVERLY JUTE MILLS PRIVATE LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 14th September, 2022

                                                                          Appearance
                                          Mr. Jishnu Chowdhury, Mr. Aritra Basu, Mr.
                                      Souradeep Banerjee, Advocates for the petitioner.

                       Mr. Reetobroto Mitra, Mr. A. P. Gomes, Advocates for respondent.

The Court : This is an application for judgment upon admission filed

by the plaintiff in a suit for recovery of price of goods sold and delivered.

After hearing the parties, the matter is adjourned and shall appear

on 4th November, 2022.

(ARINDAM MUKHERJEE, J.)

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