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M/S. Dutta And Dutta Video Adv And ... vs M/S. Pundit D P Sharma
2022 Latest Caselaw 2394 Cal/2

Citation : 2022 Latest Caselaw 2394 Cal/2
Judgement Date : 9 September, 2022

Calcutta High Court
M/S. Dutta And Dutta Video Adv And ... vs M/S. Pundit D P Sharma on 9 September, 2022
OD-11
                       IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                 EC/285/2022

         M/S. DUTTA AND DUTTA VIDEO ADV AND AD FILMS PVT. LTD.
                                  VS.
                        M/S. PUNDIT D P SHARMA
BEFORE :
THE HON'BLE JUSTICE AJOY KUMAR MUKHERJEE

Date : 9th September, 2022

Appearance :

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett, Adv.

Ms. Susmita Dey, Adv.

...for the decree-holder.

The Court : The department is directed to serve copy of the application

upon the judgment-debtor within a period of one week and to submit a report by

the date fixed.

Let the matter appear under the same heading on 11th November, 2022.

(AJOY KUMAR MUKHERJEE, J.)

S.Pal

 
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