M/S Capital First Ltd vs M/S K.C.Chemical & Ors
2022 Latest Caselaw 2388 Cal/2

OD-32
                                    ORDER SHEET

                                     EC/530/2018

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                              M/S CAPITAL FIRST LTD.
                                       VS
                             M/S K.C.CHEMICAL & ORS.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 9th September, 2022

                                                                            Appearance:
                                                                  Mr. Ranjit Singh, Adv.
                                                                    Ms. Pooja Sett, Adv.
                                                                  Ms. Susmita Dey, Adv.
                                                                      ...for the petitioner

                                                                 Mr. P. Mukherjee, Adv.
                                                            Mr. Monosij Mukherjee, Adv
                                                             ...for the judgment-debtors


         The Court: Counsel on behalf of the respondent prays for time to file

affidavit of assets.

Accordingly, let affidavit of assets be filed within two weeks.

Matter to appear two weeks hence.

(SHEKHAR B. SARAF, J.)

R.Bhar