Rasandik Engineering Industries ... vs West Bengal Industrial ...
2022 Latest Caselaw 2370 Cal/2

                                 ORDER SHEET

OC-12

                           IA NO.GA 1 OF 2021
                                   IN
                              CS 33 OF 2021
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE
                         (COMMERCIAL DIVISION)

                          IN THE MATTER OF:
            RASANDIK ENGINEERING INDUSTRIES INDIA LIMITED
                                  VS
                WEST BENGAL INDUSTRIAL DEVELOPMENT
                    CORPORATION LIMITED AND ANR.

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 8th September, 2022 Appearance:

Mr.Ratnanko Banerji, Sr. Adv. Mr. Soumabho Ghose, Adv. Mr. Soumitra Datta, Adv. Mr. Ayush Jain, Adv.

For plaintiff Mr. Suman Dutt,Adv.

Mr. Saubhik Choudhury, Adv.

For defendant no.1 Mr. Samrat Sen, Ld AAAG Mr. Sayan Ganguly, Adv. Mr. Paritosh Sinha, Adv. Ms. Nandini Mukhopadhyay, Adv.

State

The Court : This is an application by the plaintiff, inter alia, for injunction

and attachment before judgment.

Affidavits are complete in this application.

After hearing the parties, the matter is directed to appear under the

heading "Adjourned Motion" in the monthly list of November, 2022.

(ARINDAM MUKHERJEE, J.)

sb.