Shri Partha Bhatta vs The State Of West Bengal & Ors
2022 Latest Caselaw 7300 Cal

31.10.2022 S/L No.5 KS

C.R.R.305 of 2021 Shri Partha Bhatta

-Vs.-

The State of West Bengal & Ors.

Mr. Ankit Agarwala Mr. R. Basu ..... For the Petitioner Mr. Aniruddha Bhattacharya .....For the Opposite Party

Learned advocate appearing for the petitioner intends to file a

consolidated statement in respect of the payments which have been

disbursed by the husband/petitioner after the Learned Trial Court passed

its judgment in the year 2019.

List this revisional application alongwith CRR 302 of 2021.

All parties are directed to act on the server copy of this order

downloaded from the official website of this Hon'ble Court.

(Tirthankar Ghosh, J.)