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Habibul @ Habibur Sk. @ Maisal & Ors vs The State Of West Bengal
2022 Latest Caselaw 7831 Cal

Citation : 2022 Latest Caselaw 7831 Cal
Judgement Date : 25 November, 2022

Calcutta High Court (Appellete Side)

Habibul @ Habibur Sk. @ Maisal & Ors vs The State Of West Bengal on 25 November, 2022

25.11.2022

Court No.35 Item No. 15 CRA 504 of 2011

d.g.

Habibul @ Habibur Sk. @ Maisal & Ors.

Vs.

The State of West Bengal

Mr. Prabir Majumder, Mr. Snehanshu Majumder, Mr. Avisek Chatterjee, Ms. Sangeeta Chakraborty.

... For the petitioners

Mr. Binoy Kumar Panda, Mr. Narayan Prasad Agarwala, Mr. Pratick Bose, Mr. Subham Bhakat.

... for the State

Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

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