Niranjan Kundu vs The State Of West Bengal & Ors
2022 Latest Caselaw 7817 Cal

24.11.2022
sayandeep
Sl. No. 04 & 05
Ct. No. 05
                                       WPA 4490 of 2022
                                            With
                                       WPA 5319 of 2022

                                       Niranjan Kundu
                                            -Versus-
                                The State of West Bengal & Ors.

                  Mr. Abhijit Chakraborty
                                                   ........for the petitioner
                  Mr. Raja Saha
                  Mr. Amit Kr. Ghosh
                  Mr. Debashis Ghosh
                                                                .....for the State
                  Mr. Anant Kumar Shaw
                  Mr. Mainak Ganguly
                                              .....for the private respondents

Although learned counsel appearing for the

private respondents say that name of the counsel of

private respondents were not mentioned in the

Judgment dated 15.11.2022, no indication of such is

made in the copy of the said Judgment.

Let the names of Mr. Anant Kumar Shaw and Mr.

Mainak Ganguly be recorded as counsel appearing for

the private respondents in the Judgment dated

15.11.2022.

Let this order be treated to be a part of the

Judgment dated 15.11.2022.

The other parts of the said Judgment shall

remain unaltered.

(Moushumi Bhattacharya, J.)