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Apollo Multispeciality ... vs West Bengal Clinical ...
2022 Latest Caselaw 7759 Cal

Citation : 2022 Latest Caselaw 7759 Cal
Judgement Date : 22 November, 2022

Calcutta High Court (Appellete Side)
Apollo Multispeciality ... vs West Bengal Clinical ... on 22 November, 2022
22nd November, 2022
    (D/L No.466)
      (SKB)

                                     W.P.A. 3858 of 2022

                      Apollo Multispeciality Hospitals Limited and another
                                              Versus
                              West Bengal Clinical Establishment
                                    Regulatory Commission

                                Mr. Ratnanko Banerji,
                                Mr. Sarvapriyo Mukherjee,
                                Mr. Bishwajit Kumar,
                                Mr. Debayan Sen,
                                Ms. Mahima Cholera
                                                      ... for the petitioners.

                                Mr. Samrat Sen, ld. AAAG,
                                Ms. Manali Ali,
                                Mr. Avick Ghatak
                                                     ... for the respondent.

The learned AAAG has placed a compilation of

judgments and will continue with his submissions on

29th November, 2022.

List this matter on 29th November, 2022, as prayed

for.

(Moushumi Bhattacharya, J.)

 
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