Rajeev Varma vs The Balmar Lawrie & Co. Ltd. & Ors
2022 Latest Caselaw 7434 Cal

Citation : 2022 Latest Caselaw 7434 Cal
Judgement Date : 9 November, 2022

Calcutta High Court (Appellete Side)

Rajeev Varma vs The Balmar Lawrie & Co. Ltd. & Ors on 9 November, 2022

09.11.2022
   2
ns Ct.25
                                 W.P.A No. 8916 of 2019
                                           With
                                I.A. No.CAN 1 of 2020


                                  Rajeev Varma.
                                        Vs.
                         The Balmar Lawrie & Co. Ltd. & Ors.


             Mr. Soumya Majumdar,
             Mr. Kushal Chatterjee,
             Mr. Debabrata Roy              ... for the petitioner.

             Ms. Sonal Shah,
             Mr. Kushagra Shah              ... for the respondents.

Heard the learned Advocates for the parties.

Hearing is concluded and the judgment is

reserved.

(Hiranmay Bhattacharyya, J.)

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