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D.G. Sayed Aftabur Rahaman vs The State Of West Bengal & Ors
2022 Latest Caselaw 7401 Cal

Citation : 2022 Latest Caselaw 7401 Cal
Judgement Date : 7 November, 2022

Calcutta High Court (Appellete Side)

D.G. Sayed Aftabur Rahaman vs The State Of West Bengal & Ors on 7 November, 2022

07.11.2022

Court No.35 Item No. 31 CRR 2207 of 2016

d.g. Sayed Aftabur Rahaman Vs.

The State of West Bengal & ors.

Mr. Sudipto Maitra, Mr. Kallol Mondal.

... For the petitioner

Mr. Soumyajit Das Mahapatra.

... for the OP nos. 2 & 3

Mr. Narayan Prasad Agarwala, Mr. Pratick Bose.

... for the State

Heard both the parties. Hearing is concluded. Let the matter be reserved for judgment.

(Rai Chattopadhyay, J.)

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