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(Sukumar Samanta & Ors vs The State Of
2022 Latest Caselaw 7338 Cal

Citation : 2022 Latest Caselaw 7338 Cal
Judgement Date : 3 November, 2022

Calcutta High Court (Appellete Side)

(Sukumar Samanta & Ors vs The State Of on 3 November, 2022

    4
03.11.2022

rrc

FMA 663 of 2022 with IA No. CAN 1 of 2019 (Old No. CAN 11814 of 2019) with IA No. CAN 2 of 2019 (Old No. CAN 12462 of 2019)

(Sukumar Samanta & Ors. Vs. The State of West Bengal & Ors.)

Mr. Sujit Bhunia ..... For the appellants

Mr. Tapas Kumar Adhikari Mr. Bipin Ghosh ..... For the State

Mr. Sumit Kumar Panja Mr. Sumit Ray ..... For the WBSETCL

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment is reserved.

(Raja Basu Chowdhury, J.) (Tapabrata Chakraborty, J.)

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