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Octavious Tea And Industries ... vs The New India Assurances Company ...
2022 Latest Caselaw 2898 Cal/2

Citation : 2022 Latest Caselaw 2898 Cal/2
Judgement Date : 30 November, 2022

Calcutta High Court
Octavious Tea And Industries ... vs The New India Assurances Company ... on 30 November, 2022
OD-7
                                    ORDER SHEET

                                    EC/258/2022

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                  OCTAVIOUS TEA AND INDUSTRIES LIMITED
                                   VS
                THE NEW INDIA ASSURANCES COMPANY LIMITED


   BEFORE:
   The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 30th November, 2022

Appearance:

Mr. Abhirup Chakraborty, Adv.

...for the petitioner

Mr. Utpal Bose, Sr. Adv.

Mr. S. N. Ganguly, Adv.

Mr. Rajdeep Bhattacharya, Adv.

...for the judgment-debtor

The Court: Decree-holder seeks to file affidavit-in-reply.

Let affidavit-in-reply be filed within one week.

Let the matter appear on 9th December, 2022.

(AJOY KUMAR MUKHERJEE, J.)

R.Bhar

 
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