Avlokan Commosales Private ... vs State Bank Of India And Anr
2022 Latest Caselaw 2895 Cal/2

OD-5
                                ORDER SHEET

                               IA NO. GA/2/2022
                                       In
                                WPO/2166/2022

                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                ORIGINAL SIDE

                AVLOKAN COMMOSALES PRIVATE LIMITED AND ANR.
                                    Vs
                        STATE BANK OF INDIA AND ANR.


     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 30th November, 2022.

Appearance:

Mr. Shaunak Mitra, Adv. Mr. Shaunak Ghosh, Adv. Mr. Arindam Paul, Adv. Mr. Saptarshi Saha, Adv.

Mr. Siddharth Mitra, Sr. Adv.

Mr. Roibat Banerji, Adv. Ms. Natasha Roy, Adv.

The Court: The Notes filed by the respective parties are before the

Court.

Reserved for judgment.

(MOUSHUMI BHATTACHARYA, J.)

bp