Reliable Road Wings Pvt. Ltd vs Bevcon Wayors Pvt Ltd And Ors
2022 Latest Caselaw 2868 Cal/2

OD-2

                        IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                     EC/348/2022
                       RELIABLE ROAD WINGS PVT. LTD.
                                    VS
                      BEVCON WAYORS PVT LTD AND ORS.

BEFORE :
THE HON'BLE JUSTICE AJOY KUMAR MUKHERJEE

Date : 25th November, 2022.

Appearance :

Mr. K.. Garg, Adv .

Ms. Sunita Agarwal, Adv.

...for the decree-holder.

Mr. Abhishek Sikdar, Adv.

Ms. Sahili Dey, Adv.

...for the RP of Bevcon Wayors pvt. Ltd.

The Court : Let affidavit of service filed in Court today be kept with the

record.

The newly appointed RP Shri Venkata Narsinga Rao Kalvakota seeks to file

affidavit. Such prayer is allowed.

Accordingly, the judgment-debtors will file affidavit-in-opposition within

two weeks from date; reply thereto, if any, be filed one week thereafter.

Let the matter appear four weeks hence.

The judgment-debtors undertake to file Vokalatnama by the next

returnable date.

(AJOY KUMAR MUKHERJEE, J.)

S.Pal