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Octavious Tea And Industries ... vs The New India Assurances Company ...
2022 Latest Caselaw 2835 Cal/2

Citation : 2022 Latest Caselaw 2835 Cal/2
Judgement Date : 23 November, 2022

Calcutta High Court
Octavious Tea And Industries ... vs The New India Assurances Company ... on 23 November, 2022
OD-4
                                 ORDER SHEET
                                 EC/258/2022

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

               OCTAVIOUS TEA AND INDUSTRIES LIMITED
                              VERSUS
             THE NEW INDIA ASSURANCES COMPANY LIMITED


  BEFORE:
  The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 23rd November, 2022.

Appearance:

Mr. Reetobrata Mitra, Adv. Mr. Abhirup Chakraborty, Adv.

Mr. Utpal Bose, Sr. Adv.

Mr. S. N. Ganguly, Adv.

Mr. R. Bhattacharya, Adv.

The Court: Affidavit-in-opposition filed by the judgment-debtor is

taken on record.

Affidavit-in-reply, if any, to be filed within a week.

Let the matter appear on 30th November, 2022.

It is submitted by both the parties that the possession has been

handed over in terms of the earlier order dated 16th November, 2022 on 19th

November, 2022.

(AJOY KUMAR MUKHERJEE, J.)

bp.

 
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