Sova Solar Limited And Anr vs Vandana Yadav
2022 Latest Caselaw 2831 Cal/2

OD 25

IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION ORIGINAL SIDE

CC/26/2021

SOVA SOLAR LIMITED AND ANR VS VANDANA YADAV BEFORE:

The Hon'ble Justice SABYASACHI BHATTACHARYYA Date : 22nd November, 2022.

APPEARANCE:

Mr. Arindam Guha,Adv.

Mr. Jayanta Sengupta,Adv.

..for the petitioner.

The Court :- It is submitted by learned Counsel for the petitioner, in his

usual fairness, that the appeal from the order under contempt has already

been heard out by the concerned Division Bench and the judgment has been

reserved therein. Hence, for the sake of propriety, let the matter stand

adjourned and shall next be enlisted in the monthly combined list of cases for

January, 2023.

(SABYASACHI BHATTACHARYYA,J.)

s.chandra