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Madhabi Mondal And Anr vs Cholamandalam Investment And ...
2022 Latest Caselaw 2828 Cal/2

Citation : 2022 Latest Caselaw 2828 Cal/2
Judgement Date : 22 November, 2022

Calcutta High Court
Madhabi Mondal And Anr vs Cholamandalam Investment And ... on 22 November, 2022
OD 19


                                ORDER SHEET
                              IA NO.GA/1/2022
                                     In
                                AP/648/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                        MADHABI MONDAL AND ANR
                                  VS
              CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF
  Date: 22nd November, 2022.




                                                                        Appearance:
                                                            Mr. Priyankar Saha, Adv.
                                                           Mr. Lalratan Mandal, Adv.

                                                             Mr. Ritoban Sarkar, Adv.
                                                                Mr. Ranjit Singh, Adv.
                                                        Mr. Amit Sankar Bagchi, Adv.
                                                              Mr. Abir Debnath, Adv.


      The Court: Counsel appearing on behalf of the respondent seeks

indulgence of this Court and prays for extension of time to file affidavit-in-

opposition. Accordingly, let affidavit-in-opposition be filed within a period of

three weeks from date; reply thereto, if any, within one week thereafter. List this

matter on 2nd January, 2023 at 12:30 p.m.

Parties are directed to file notes of arguments along with the judgments

they wish to rely on by 16th December, 2022.

In the meantime, the respondent is directed not to proceed with the

execution of the award.

(SHEKHAR B. SARAF, J.) B.Pal

 
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