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Mrinal Sirkar vs Madhu Chanda Sirkar & Ors
2022 Latest Caselaw 2813 Cal/2

Citation : 2022 Latest Caselaw 2813 Cal/2
Judgement Date : 21 November, 2022

Calcutta High Court
Mrinal Sirkar vs Madhu Chanda Sirkar & Ors on 21 November, 2022
OD-1
                                    ORDER SHEET
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                                   EC/347/2014
                                        With
                     IA No.: GA/1/2018 (Old No.: GA/3376/2018)
                         GA/2/2019 (Old No. GA/1815/2019)

                                 MRINAL SIRKAR
                                     Versus
                           MADHU CHANDA SIRKAR & ORS.



      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 21st November, 2022.
                                                                              Appearance:
                                                                          Mr. Arif Ali, Adv.
                                                               Mr. Shib Shankar Das, Adv.



         The Court : Learned counsel appearing for the respondents in GA/1/2018

submits that the judgment-debtor passed away in September, 2022. Hence

steps are required to be taken in the matter.

List this matter after three weeks, as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

Bp.

 
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