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Chemex Oil Private Limited vs Seastarr International Private ...
2022 Latest Caselaw 2812 Cal/2

Citation : 2022 Latest Caselaw 2812 Cal/2
Judgement Date : 21 November, 2022

Calcutta High Court
Chemex Oil Private Limited vs Seastarr International Private ... on 21 November, 2022
ODC-28
                                 ORDER SHEET

                                  AP/707/2022

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

                       CHEMEX OIL PRIVATE LIMITED
                                   VS
             SEASTARR INTERNATIONAL PRIVATE LIMITED AND ORS.

   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 21st November, 2022
                                                                        Appearance:
                                                         Mr.Krishnaraj Thaker, Adv.
                                                             Mr. Rupak Ghosh, Adv.
                                                             Mr. Varun Kothari, Adv.
                                                         Mr. Rajesh Upadhyay, Adv.
                                                         Mr. Bhupendra Gupta, Adv.
                                                              Mr. Ayant Shaw, Adv.
                                                                  ...for the petitioner

                                                        Mr. Jishnu Chowdhury, Adv.
                                                                Mr. Aritra Basu, Adv.
                                                              Mr. Shayak Mitra, Adv.
                                                             Mr. Abhijit Sarkar, Adv.
                                                               ...for respondent no.1

Mr. Avishek Guha, Adv.

Ms. Akansha Chopra, Adv.

...for respondent no.2

The Court: Parties heard. Judgment reserved.

Subsisting interim order to continue till December 16, 2022 or until

further orders, whichever is earlier.

(SHEKHAR B. SARAF, J.)

R.Bhar

 
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