Abp Private Limited vs Signet Media Service Private ...
2022 Latest Caselaw 2793 Cal/2

OD-1
                                  ORDER SHEET

                                   EC/18/2021

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                           ABP PRIVATE LIMITED
                                  Versus
                   SIGNET MEDIA SERVICE PRIVATE LIMITED


     BEFORE:
     The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : November 18, 2022.

Appearance:

Mr. Soumabho Ghose, Adv.

Mr. Soumitra Dutta, Adv.

Ms. Arti Bhattacharyya, Adv.

...for the decree-holder

Mr. Subhabrata Dutta, Adv. Mr. Debashis Sarkar, Adv. Mr. Aranya Saha, Adv.

...for the judgment-debtor

The Court: The judgment-debtor is directed to file affidavit of assets in the

prescribed format and duly signed by the Director within two weeks from date.

The matter will appear on 2nd December, 2022.

(AJOY KUMAR MUKHERJEE, J.)

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