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The State Of West Bengal And Ors vs Rajpath Contractors And ...
2022 Latest Caselaw 2787 Cal/2

Citation : 2022 Latest Caselaw 2787 Cal/2
Judgement Date : 18 November, 2022

Calcutta High Court
The State Of West Bengal And Ors vs Rajpath Contractors And ... on 18 November, 2022
ODC 7
                             ORDER SHEET
                              AP/737/2022
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                         COMMERCIAL DIVISION


                  THE STATE OF WEST BENGAL AND ORS
                                 VS
               RAJPATH CONTRACTORS AND ENGINEERS LTD


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF
  Date: 18th November, 2022.


                                                                  Appearance:
                                                     Mr. Dhruba Ghose, Sr. Adv.

                                                       Mr. Priyankar Saha, Adv.
                                                     Ms. Srijani Mukherjee, Adv.


      The Court: Heard counsel appearing on behalf of the parties.

      Preliminary point with regard to limitation has been taken by the

respondents.   Parties are directed to file their notes of argument along with

judgments by 20th December, 2022.

Fix this matter on 12th January, 2023 at 12.30 p.m.

(SHEKHAR B. SARAF, J.)

sp/

 
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