Sumit Resorts And Farms Pvt. Ltd vs Nice Vanijya Pvt. Ltd
2022 Latest Caselaw 2786 Cal/2

ODC-1
                               ORDER SHEET
                               CS/58/2019
                  IA No.GA/1/2019 (Old No.GA/2609/2019)
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            [Commercial Division]


                   SUMIT RESORTS AND FARMS PVT. LTD.
                                 -VS-
                         NICE VANIJYA PVT. LTD.



     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : November 18, 2022.

Appearance:

Mr. Sourojit Dasgupta, Adv. Mr. Shourjyo Mukherjee, Adv.

Mr. Joydeep Guha, Adv.

... for the plaintiff

The Court: Counsel for the plaintiff concluded his argument.

Fix for judgment.

(KRISHNA RAO, J.) RS