Fujitsu India Private Limited vs Amrit Feeds Limited
2022 Latest Caselaw 2767 Cal/2

Citation : 2022 Latest Caselaw 2767 Cal/2
Judgement Date : 17 November, 2022

Calcutta High Court

Fujitsu India Private Limited vs Amrit Feeds Limited on 17 November, 2022

OD-33

                      IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                  CS/142/2017

                        FUJITSU INDIA PRIVATE LIMITED
                                     VS
                            AMRIT FEEDS LIMITED

BEFORE:
The Hon'ble JUSTICE KRISHNA RAO

Date: 17th November, 2022.

Appearance:

Mr. A. Jain, Adv.

The Court : Counsel for the plaintiff is present and submits that the

matter is already disposed of by this Court by passing judgment and decree on

9th January, 2018.

Accordingly, CS/142/2017 be treated as disposed of.

Copy of the decree be kept with the record.

(KRISHNA RAO, J.)

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